Section 2(a) in The Karnataka Animal Diseases (Control) Act, 1961
(a)“animals” means,-(i)bulls, bullocks, cows, oxen, heifers, calves, buffaloes, elephants, sheep, goats, and includes all other ruminating animals as may be notified in this behalf by the State Government; and(ii)dogs, swines, horses, camels, asses, mules, fowls, and such other domesticated animals as may be notified in this behalf by the State Government;
