Supreme Court - Daily Orders
Nazims Continental vs Indian Overseas Bank . on 12 January, 2010
>ITEM NO.129 REGISTRAR COURT.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ASHOK MENON
Petition(s) for Special Leave to Appeal (Civil) No(s).13610/2009
NAZIMS CONTINENTAL & ORS. Petitioner(s)
VERSUS
INDIAN OVERSEAS BANK & ORS. Respondent(s)
(With prayer for interim relief and office report )
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Pramod Dayal,Adv.
Mr. Manjit Singh, Adv.
Mr. Kamal Mohan Gupta, Adv.
For Respondent(s)
Mr. M.A.Chinnasamy,Adv.
Ms. N. Shoba ,Adv
UPON hearing counsel the Court made the following
O R D E R
Await service of notice. List the matter on 09.02.2010.
(ASHOK MENON)
vk Registrar