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Supreme Court - Daily Orders

Nazims Continental vs Indian Overseas Bank . on 12 January, 2010

>ITEM NO.129                      REGISTRAR COURT.2               SECTION XII


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

                       BEFORE THE REGISTRAR ASHOK MENON

Petition(s) for Special Leave to Appeal (Civil) No(s).13610/2009

NAZIMS CONTINENTAL & ORS.                               Petitioner(s)

                    VERSUS

INDIAN OVERSEAS BANK & ORS.                             Respondent(s)

(With prayer for interim relief and office report )


Date: 12/01/2010     This Petition was called on for hearing today.


For Petitioner(s)
                       Mr. Pramod Dayal,Adv.
                       Mr. Manjit Singh, Adv.
                       Mr. Kamal Mohan Gupta, Adv.

For Respondent(s)
                        Mr. M.A.Chinnasamy,Adv.
                        Ms. N. Shoba ,Adv




           UPON hearing counsel the Court made the following
                               O R D E R

Await service of notice. List the matter on 09.02.2010.



                                                         (ASHOK MENON)
vk                                                          Registrar