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Delhi High Court - Orders

Uttar Pradesh Rajya Vidyut Utpadan ... vs Union Of India And Ors on 22 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~32
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 8529/2015 and CM APPL. 18377/2015
    UTTAR PRADESH RAJYA VIDYUT UTPADAN
    NIGAM LTD. AND ORS.                    ..... Petitioners
                 Through: Mr Pradeep Misra, Mr Daleep Dhyani
                          and Mr Manoj Kr. Sharma,
                          Advocates.

                      versus

    UNION OF INDIA AND ORS.              ..... Respondents
                  Through: Mr Manubhav Anand, Advocate for
                             R-3.
    CORAM:
    HON'BLE MR. JUSTICE VIBHU BAKHRU
                  ORDER

% 22.02.2019 List on 25.04.2019.

VIBHU BAKHRU, J FEBRUARY 22, 2019 RK