Delhi High Court - Orders
Uttar Pradesh Rajya Vidyut Utpadan ... vs Union Of India And Ors on 22 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8529/2015 and CM APPL. 18377/2015
UTTAR PRADESH RAJYA VIDYUT UTPADAN
NIGAM LTD. AND ORS. ..... Petitioners
Through: Mr Pradeep Misra, Mr Daleep Dhyani
and Mr Manoj Kr. Sharma,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Manubhav Anand, Advocate for
R-3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 22.02.2019 List on 25.04.2019.
VIBHU BAKHRU, J FEBRUARY 22, 2019 RK