Bombay High Court
Enid Anna Hayden And Ors vs Anthony C. Henriques And Ors on 21 September, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
911-OSAPP-195-2018 IN TS-48-1989+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
APPEAL NO. 195 OF 2018
IN
TESTAMENTARY SUIT NO. 48 OF 1989
Enid Anna Hayden & Ors ...Appellants
Versus
Anthony C Henriques & Ors ...Respondents
None for the parties.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 21st September 2022 PC:-
SHEPHALI SANJAY 1. This matter is not to be placed before a Bench of which MORMARE Digitally signed Hon'ble Mr Justice GS Patel is a member.by SHEPHALI SANJAY MORMARE Date: 2022.09.22 10:18:59 +0530
(Gauri Godse, J) (G. S. Patel, J) Page 1 of 1 21st September 2022