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Bombay High Court

Enid Anna Hayden And Ors vs Anthony C. Henriques And Ors on 21 September, 2022

Author: Gauri Godse

Bench: G.S. Patel, Gauri Godse

                                                         911-OSAPP-195-2018 IN TS-48-1989+.DOC




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         TESTAMENTARY AND INTESTATE JURISDICTION
                                         APPEAL NO. 195 OF 2018
                                                      IN
                                  TESTAMENTARY SUIT NO. 48 OF 1989


                   Enid Anna Hayden & Ors                                      ...Appellants
                         Versus
                   Anthony C Henriques & Ors                                ...Respondents


                   None for the parties.


                                           CORAM        G.S. Patel &
                                                        Gauri Godse, JJ.

DATED: 21st September 2022 PC:-

SHEPHALI SANJAY 1. This matter is not to be placed before a Bench of which MORMARE Digitally signed Hon'ble Mr Justice GS Patel is a member.
by SHEPHALI SANJAY MORMARE Date: 2022.09.22 10:18:59 +0530
(Gauri Godse, J) (G. S. Patel, J) Page 1 of 1 21st September 2022