Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 27 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

27. Board of Faculty, Admission Committee, Examination Committee and other Authorities of the University.

- The constitution, powers and functions of the Board of Faculties, the Admissions Committee, the Examination Committee and of such other authorities of the University which may be declared by the Statutes to be authorities of the University shall ; be such as may be prescribed.