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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(2)(a) in Chitkara University (Establishment and Regulation) Act, 2008

(a)sufficient for generating-(i) Resources for meeting the recurring expenditure of the University; and (ii) The savings required for the further development of the University; and