Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 64 in The Orissa Children Act, 1982

64. Delegation of powers.

- The Government may, by general or special order, direct that any power exercisable by them under this Act, except the power under Section 66 to make rules shall, in such circumstances and on such conditions, if any, as may be specified in the order, be exercisable also by any authority prescribed under the rules.