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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4) in The C.G. Foreign Liquor Rules, 1996

(4)Minimum quantity of sale for certain licensees. - FL 6, FL 9, FL 9-A, FL 10, FL 10-A and FL 11 licensees shall not sell foreign liquor in a quantity less than 54 bulk litres in a single transaction.