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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(3) in The Mizo District (Forest) Act, 1955

(3)"Council Forest Officer" means any person appointed as such or holding an office by or under the orders of the District Council and shall include Forest Guards, Assistant Rangers, Forest Rangers and any other person appointed to discharge the duties and functions of a Council Forest Officer under this Act or any rule thereunder ;