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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(13)(a) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(a)means any land the grant of which in inam has been made, confirmed or recognised by the Government, and