Madhya Pradesh High Court
Rakesh Kumar Nigam vs Board Of Director Damoh on 9 December, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-13044-2005
The High Court Of Madhya Pradesh
WP No. 13044 of 2005
(RAKESH KUMAR NIGAM Vs BOARD OF DIRECTOR DAMOH AND OTHERS)
Jabalpur, Dated : 09-12-2021
None appears for petitioner.
Mr. Ashish Shroti, learned counsel for Respondent Nos.1 & 2.
Case is adjourned. List this matter after four weeks for consideration.
(VISHAL DHAGAT) JUDGE nd Signature SAN Not Verified Digitally signed by NEETI TIWARI Date: 2021.12.10 12:13:19 IST