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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(b) in The States Reorganisation Act, 1956

(b)the territories comprised in--
(i)Malabar district, excluding the islands of Laccadive and Minicoy, and
(ii)Kasaragod taluk of South Kanara district; and thereupon the said territories shall cease to form part of the States of Travancore-Cochin and Madras, respectively.