Supreme Court - Daily Orders
Pratima Baghel vs Anil Pal on 29 March, 2022
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.1611 COURT NO.7 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 706/2022
PRATIMA BAGHEL Petitioner(s)
VERSUS
ANIL PAL Respondent(s)
(FOR ADMISSION and IA No.44264/2022-STAY APPLICATION and IA
No.44265/2022-EXEMPTION FROM FILING O.T. )
Date : 29-03-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Aditya Manubarwala, Adv.
Shaila Arora, Adv.
Mr. Bharat Thakorlal Manubarwala, AOR
Ms. Akriti Arora, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Meanwhile, further proceedings in HMA No.1106 of 2020 titled as “Dr. Anil Pal Vs. Mrs. Pratima Baghel” pending before the District and Sessions Courts, Additional Principal Judge, Family Court, Faridabad, Haryana shall remain stayed.
(NEHA GUPTA) (KAMLESH RAWAT)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2022.03.30
16:52:41 IST
Reason: