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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(4)It shall be the responsibility of the requesting entity to ensure that any entity or agency with which it hasshared a license key, complies with the provisions of the Act, regulations, processes, standards, guidelines,specifications and protocols of the Authority that are applicable to the requesting entity.