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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(2)In respect of the occupants (other than those specified in Rules 5 and 7) of suites donation shall be payable in advance, to the State Council at the rate of rupees sixty for a Double suite and rupees forty for a Single suite per day or part of a day. The State Council shall be competent to enhance the tariff of donation, to a reasonable extent every third year.