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State of Chattisgarh - Section

Section 7 in Chhattisgarh State Eligibility Test Rules, 2013

7. Age limit.

- Though there shall be no age limit for appearing in SET examination, however, the provisions of respective Rules/Acts/Regulations/Statutes/Ordinances etc. along with the directions mentioned in circular regarding age and relaxation in age issued by the General Administrative Department of State, wherever applicable, shall prevail, mutatis mutandis, for appointments.