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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(12)(iii) in The Gujarat Agricultural Lands Ceiling Act, 1960

(iii)under the personal supervision of oneself or any member or one's family by hired labour or by servants on wages payable in cash or kind but not in crop share: