Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(5)(vi) in Tamil Nadu Pension Rules, 1978

(vi)father, including adoptive parents in the case of individuals whose personal law permits adoption.