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[Cites 0, Cited by 0] [Section 78A(7)] [Section 78A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 78A(7)(ii) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(ii)the proceedings shall be held, as far as may be, in accordance with that regulation, subject to the following modifications, namely:-