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State of Uttar Pradesh - Section

Section 5 in The U.P. Forest Service Rules, 1993

5. Source of recruitment.

- Recruitment to the posts in the Service shall be made from the following sources :
(i)Fifty per cent by direct recruitment.
(ii)Fifty per cent by promotion from amongst substantively appointed as Forest Rangers of the Subordinate Forest Service who have put in at least eight years service as such on the first day of the year of recruitment.