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[Cites 0, Cited by 1] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(2)[ The Government may make rules specifying the qualifications required for appointment to any post, other than teachers, in any private college.] [Added by Tamil Nadu Private Colleges (Regulation) Amendment Act, 1998 (Tamil Nadu Act 16 of 1998).]