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Delhi High Court - Orders

M/S Bptp Ltd vs Union Of India & Ors on 29 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~14 to 58, 60 to 77, 79 to 90, 94 to 96, 98 & 161
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              14
                              +    W.P.(C) 990/2021
                                   M/S BPTP LTD.                                 ..... Petitioner
                                                      Through:   Mr.Kishore  Kunal,      Mr.Manish
                                                                 Rastogi and Ms. Ankita Prakash,
                                                                 Advs.
                                                      versus
                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:        Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                 Hossain,   Mr.    Vive,     Gurnani,
                                                                 Mr. Aditya Chhajed and Mr. Dewang
                                                                 Singh Chauhan, Advocates for DGAP
                                                                 and NAA.
                                                                 Ms. Sonu Bhatnagar, Sr. Standing
                                                                 Counsel, with Ms. Venus Mehrotra,
                                                                 Adv. & Ms. Kanak Grover, Adv. for
                                                                 R-4.
                                                                 Mr.Vivek Goyal, CGSC for UOI/R-1
                                                                 with Mr. Bibhash Kumar, Advocate
                              15

                              +    W.P.(C) 997/2021 & CM No.2721/2021
                                   M/S MAN REALTY LTD & ANR.              ..... Petitioners
                                                Through: Mr.V. Lakshmikumaran,
                                                          Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.
                                                versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:        Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                 Hossain,  Mr.    Vive,     Gurnani,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                               Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr. Farman Ali, SPC, Mr. Krishan
                                                              Kumar and Mr.Athar Raza Farooquei,
                                                              Adv. for UOI.
                              16

                              +    W.P.(C) 1357/2021

                                   M/S INFINITI RETAIL LTD                   ..... Petitioner
                                                  Through: Mr.Rohan Shah, Mr. Srisabarirajan,
                                                           Mr. Mihir Deshmukh, Mr.Jay Gandhi
                                                           and Mr. Rajat Mittal,Advs.
                                                  versus

                                   UNION OF INDIA AND ORS.                  ..... Respondents
                                                 Through: Mr. Dev. P. Bhardwaj, Standing
                                                           Counsel for UOI with Ms.Anubha
                                                           Bhardwaj, Adv.
                                                           Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                           Hossain,   Mr.    Vive,     Gurnani,
                                                           Mr. Aditya Chhajed and Mr. Dewang
                                                           Singh Chauhan, Advocates for DGAP
                                                           and NAA.
                              17

                              +    W.P.(C) 1366/2021
                                   M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
                                                Through: Mr. Rohan Shah, Mr. S. Mahesh
                                                         Sahasranaman, Mr. SriSabari Rajan,
                                                         Ms. Geetanjali Murti & Mr. Kumar
                                                         Harshvardhan, Advs.

                                                   versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                               Hossain,   Mr.    Vive,    Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              18

                              +    W.P.(C) 1593/2021 & CM No.4529/2021
                                   RAYMOND CONSUMER CARE LTD.           ..... Petitioner
                                              Through: Mr.V. Lakshmikumaran,
                                                       Mr.Charanya        Lakshmikumaran,
                                                       Mr.Karan Sachdev, Mr. Yogendra
                                                       Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                       Arora and Ms.Avisha Khatri,
                                                       Advocates.
                                              versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr. Pradeep Kumar Sharma, Adv.for
                                                              UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,   Mr.     Vive,     Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr.Zoheb Hossain, Sr. SC and
                                                              Ms.Tulika Gupta, Advs. for NAA.
                              19
                              +    W.P.(C) 1765/2021
                                   M/S LE REVE                                   ..... Petitioner
                                                   Through:   Mr.Nikhil Gupta, Adv.
                                                   versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr.Rishabh Sahu, Adv. for UOI.
                                                              Mr.Ashwini Chawla, Adv. for R-2 &
                                                              3
                                                              Mr.Tushar    Mehta,       Ld.Solicitor
                                                              General with Mr.Zoheb Hossain, Sr.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                               SC, Mr.Vivek Gurnani, Ms.Tulika
                                                              Gupta & Mr.Aditya Chhated, Advs.
                                                              for NAA & DGAP

                              20
                              +    W.P.(C) 1766/2021
                                   NEEVA FOODS PVT. LTD                         ..... Petitioner
                                                Through:      Mr.Nikhil Gupta, Adv.
                                                   versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:     Mr.Aditya Dewan with Mr.Aditya
                                                              Hooda, Mr.Sahil Chandra and
                                                              Mr.Vivek Mishra, Advs. for R-
                                                              2/NAPA
                              21

                              +    W.P.(C) 1852/2021 & CM Nos.5359/2021, 29026-29027/2021
                                   M/S SUBWAY SYSTEMS INDIA PVT LTD         ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.
                                                versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:     Mr.Satya Ranjan Swain, CGSC,
                                                              Mr.Kautilya Birat, Adv. for R-1.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,    Mr.     Vive,     Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              22

                              +    W.P.(C) 1951/2021 & CM Nos.5705-06/2021
                                   M/S SUB WEST RESTAURANTS LLP           ..... Petitioner
                                                 Through: Mr.Abhishek A Rastogi, Adv.

                                                   versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Ms.Sunieta Ojha,Adv. for R-1.
                                                              Mr.Aditya Dewan, Mr.Aditya Hooda,
                                                              Mr.Sahil Chandra, Mr.Vivek Mishra,
                                                              Advs. for R-3/NAPA
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-4.
                                                              Ms.Talish Ray, Adv.
                              23

                              +    W.P.(C) 2440/2021

                                   BONNE SANTE                                  ..... Petitioner
                                                   Through:   Mr.Nikhil Gupta, Adv.
                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Pradeep Kumar Sharma, Adv.for
                                                              UOI.
                                                              Mr.Rony O. John, Mr.Piyush Swami
                                                              and Mr.Arshdeep Singh, Advs. for R-
                                                              2 and 3.
                              24
                              +    W.P.(C) 2676/2021 & CM APPL.7906/2021, CM APPL.7907/2021
                                   HORIZON PROJECTS PRIVATE LIMITED               ..... Petitioner
                                                   Through:   Mr. Kumar Visalaksh and Mr. Udit
                                                              Jain, Advs.

                                                   versus

                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                   Through:   Mr. Rajesh Kumar with Mr. Puneet
                                                              Yadav, Advocates for UOI.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain,   Mr.    Vive,    Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                                                             Mr.Parangat Pandey, Adv. for R-3.

                              25
                              +    W.P.(C) 2785/2021 & CM APL.8368/2021
                                   SAMSUNG INDIA ELECTRONICS PVT LTD     ..... Petitioner
                                                Through: Mr. Sujit Ghosh, Mr. Mannat
                                                         Waraich and Mr. Ashray Behura,
                                                         Advs.
                                                versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain,   Mr.    Vive,     Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                              26
                              +    W.P.(C) 2897/2021
                                   ITC LIMITED & ANR.                        ..... Petitioners
                                                  Through:   Mr.Ajay Aggarwal, Advocate
                                                  versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Ravi Prakash, CGSC for UOI
                                                             with Ms. Shruti Shivkumar and Mr.
                                                             Taha Yasin, Advocates.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain,    Mr.   Vive,     Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                              27
                              +    W.P.(C) 2970/2021


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    M/S DRA AADITHYA PROJECTS PVT. LTD.       ..... Petitioner
                                                Through: Mr. Monish Panda, Mr. Mrinal Bharat
                                                         Ram, Mr.Prabjot Hora and Ms. Nikita
                                                         Patra, Advs.
                                                versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Manish Mohan, CGSC for UOI.
                                                             Mr. Sameer Vashisht, ASC Civil
                                                             GNCTD with Ms. Sanjana Nangia,
                                                             Advocates.
                                                             Mr.Tushar    Mehta,       Ld.Solicitor
                                                             General with Mr.Zoheb Hossain, Sr.
                                                             SC, Mr.Vivek Gurnani, Ms.Tulika
                                                             Gupta & Mr.Aditya Chhated, Advs.
                                                             for NAA & DGAP
                                                             Mr.Aman Malik, Mr. Yunus Malik,
                                                             Mr.Vijay Kumar Maurya and
                                                             Ms.Shubhi Bhardwaj, Adv. for NAA
                                                             and DGAP

                              28
                              +    W.P.(C) 3254/2021
                                   GILLETTE INDIA LTD                            ..... Petitioner
                                                 Through:    Mr.V. Lakshmikumaran,
                                                             Mr.Charanya       Lakshmikumaran,
                                                             Mr.Karan Sachdev, Mr. Yogendra
                                                             Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                             Arora and Ms.Avisha Khatri,
                                                             Advocates.
                                                   versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain,   Mr.    Vive,     Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                                Mr. Asheesh Jain, CGSC with Mr.
                                                               Adarsh Kr. Gupta Mr.Keshav Mann
                                                               and Ms. Preeti Singh, Advocates for
                                                               UOI.
                               29
                              +     W.P.(C) 3306/2021
                                    PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
                                                                                ..... Petitioner
                                                 Through: Mr.V. Lakshmikumaran,
                                                          Mr.Charanya       Lakshmikumaran,
                                                          Mr.Karan Sachdev, Mr. Yogendra
                                                          Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                          Arora and Ms.Avisha Khatri,
                                                          Advocates.
                                                 versus

                                    UNION OF INDIA & ORS.                       ..... Respondents
                                                  Through:     Mr. Ripudaman Bhardwaj, CGSC
                                                               and Kushagra Kumar, Adv for R-1.
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain,   Mr.    Vive,     Gurnani,
                                                               Mr. Aditya Chhajed and Mr. Dewang
                                                               Singh Chauhan, Advocates for DGAP
                                                               and NAA.

                              30

                              +     W.P.(C) 3327/2021
                                    PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
                                                                                ..... Petitioner
                                                 Through: Mr.V. Lakshmikumaran,
                                                          Mr.Charanya       Lakshmikumaran,
                                                          Mr.Karan Sachdev, Mr. Yogendra
                                                          Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                          Arora and Ms.Avisha Khatri,
                                                          Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                    versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr.Vivek Goyal, CGSC for UOI/R-1
                                                              with Mr. Bibhash Kumar, Advocate.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,    Mr.    Vive,     Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              31
                              +    W.P.(C) 3508/2021 & CM Nos.25152-53/2021
                                   M/S ALTON BUILDTECH INDIA PVT LTD        ..... Petitioner
                                                 Through: Mr.Tarun Gulati, Sr Adv with
                                                          Ms.Ruby Singh Ahuja, Mr.Vishal
                                                          Gehrana,   Ms.Kritika        Sachdeva,
                                                          Mr.Lakshay       Khanna            and
                                                          Mr.Jappanpret Hora, Adocates.
                                                 versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Vinod Diwakar, CGSC with
                                                              Mr.Vishal   Kumar       Singh    and
                                                              Mr.Olson Nair, Advs. for UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,   Mr.    Vive,     Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr.Yunus Malik, Mr.Vijay Kumar
                                                              Maurya and Ms.Shubhi Bhardwaj,
                                                              Adv. for NAA and DGAP
                              32
                              +    W.P.(C) 3867/2021
                                   M/S ELECTRONICS MART INDIA LTD           ..... Petitioner
                                                Through: Mr.Nikhil Gupta, Adv.

                                                   versus

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:     Mr. Farman Ali, SPC, Mr. Krishan
                                                              Kumar and Mr.Athar Raza Farooquei,
                                                              Adv. for UOI.
                                                              Mr.Aman Malik, Mr. Yunus Malik,
                                                              Mr.Vijay Kumar Maurya and
                                                              Ms.Shubhi Bhardwaj, Adv. for NAA
                                                              and DGAP

                              33
                              +    W.P.(C) 4600/2021
                                   INOX LEISURE LIMITED.                       ..... Petitioner
                                                 Through:     Mr. Kumar Visalaksh with Mr. Udit
                                                              Jain, Advocates.
                                                              Mr. Siddhant Yadav, Advocate.

                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Bhagwan Swarup Shukla, CGSC
                                                              for UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,   Mr.    Vive,     Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.


                              34
                              +    W.P.(C) 4789/2021
                                   M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
                                                                                ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.
                                                versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:     Mr. Bhagwan Swarup Shukla, CGSC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                               for UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,    Mr.     Vive,  Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr. Manas Bhatnagar, Advocates for
                                                              R-4.
                                                              Mr.Vinod Diwakar, CGSC, Mr.Vishal
                                                              Kr. Singh, Adv. for UOI.
                              35
                              +    W.P.(C) 6337/2021 & CM APPL.19960/2021

                                   M/S PURI CONSTRUCTION PVT. LTD.              ..... Petitioner
                                                 Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                          & Mr.Ayushman Vatsyayana and
                                                          Mr. Chetan Kumar Shukla,
                                                          Advocates.
                                                 versus

                                   UNION OF INDIA & ORS.                           ..... Respondents
                                                 Through:     Mr.Apoorv Kurup, CGSC for R-1
                                                              with Ms.Nidhi Mittal & Mr.Ojaswa
                                                              Pathak, Advs.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,   Mr.     Vive,      Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr.Ravi Prakash, CGSC for R-3 to
                                                              R-6 with Ms.Shruti Shivkumar, Adv.
                              36
                              +    W.P.(C) 12471/2021 & CM No.39234/2021
                                   SOUTHWINDS PROJECTS LLP             ..... Petitioner
                                               Through: Mr.Kunal Vajani with Mr.Kunal
                                                         Mimani, Mr. Kartikey Bhatt and
                                                         Mr. Gurveer Lally, Advs.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                    versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                  Through:    Mr. Asheesh Jain, CGSC with Mr.
                                                              Adarsh Kr. Gupta, Mr.Keshav Mann,
                                                              Advocates for UOI.
                                                              Mr.Aditya Singla, Sr. Standing
                                                              Counsel with Mr. Yatharth Singh,
                                                              Mr.Vaibhav Joshi, Ms.A. Sahitya
                                                              Veena & Mr.Utsav Vasudeva, Advs.

                                                              Mr.Aman Malik, Mr.Vijay Kumar
                                                              Maurya and Ms.Shurbhi Bhardwaj,
                                                              Advs for NAA

                              37
                              +    W.P.(C)   14666/2021  &     CM     APPL.46201/2021,             CM
                                   APPL.46202/2021 CM APPL.46203/2021

                                   ANAND RATHI                                  ..... Petitioner
                                                   Through:   Mr.Abhishek A Rastogi, Adv.

                                                   versus

                                   UNION OF INDIA & ORS.                  ..... Respondents
                                                   Through:   Mr. Ravi Prakash, CGSC for UOI
                                                              with Ms. Shruti Shivkumar and Mr.
                                                              Taha Yasin, Advocates.
                                                              Mr.Aman Malik, Mr. Yunus Malik,
                                                              Mr.Vijay Kumar Maurya and
                                                              Ms.Shubhi Bhardwaj, Adv. for NAA
                                                              and DGAP

                              38
                              +    W.P.(C) 969/2020 & CM APPL.5342/2020
                                   NESTLE INDIA LTD. & ANR.                  ..... Petitioners
                                                 Through:   Mr.V. Lakshmikumaran,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                               Mr.Charanya       Lakshmikumaran,
                                                              Mr.Karan Sachdev, Mr. Yogendra
                                                              Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                              Arora and Ms.Avisha Khatri,
                                                              Advocates.
                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr.Kritiman Singh, CGSC, with
                                                              Ms. Kunjala Bhardwaj, Advocate.

                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,   Mr.    Vive,    Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              39
                              +    W.P.(C) 1171/2020
                                   IFB INDUSTRIES LTD,                            ..... Petitioner
                                                 Through:     Mr. S. Ganesh, Senior Advocate, Mr.
                                                              U. A Rana and Mr. Himanshu Mehta
                                                              Advocates
                                                versus
                                   NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
                                                                             ..... Respondents
                                                Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain,   Mr.    Vive,      Gurnani,
                                                         Mr. Aditya Chhajed and Mr. Dewang
                                                         Singh Chauhan, Advocates for DGAP
                                                         and NAA.
                              40

                              +    W.P.(C) 1406/2020 & CM No.4879/2020
                                   M/S FRIENDS LAND DEVELOPERS               ..... Petitioner
                                                 Through: Mr.Prakash Kumar,Adv.
                                                 versus
                                   UNION OF INDIA & ORS.                  ..... Respondents


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                    Through:   Mr. Rajesh Kumar with Mr. Puneet
                                                              Yadav, Advocates for UOI.
                                                              Ms.Sonia Sharma and Ms. Neha
                                                              Chugh, Advs. for R2 & 3.
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Advs for
                                                              R-4 & 5
                                                              Mr.Jatin Puniyani, GP for UOI.
                              41

                              +    W.P.(C) 1780/2020
                                   JOHNSON & JOHNSON PVT.LTD                ..... Petitioner
                                                Through:  Mr.V. Lakshmikumaran,
                                                          Mr.Charanya      Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.

                                                   versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr. Vikram Jetly CGSC for UOI
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-4.
                              42
                              +    W.P.(C) 2083/2020 & CM No.7369/2020
                                   FUSION BUILDTECH PVT LTD                 ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                    versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                             Yadav, Advocates for UOI.
                                                             Mr. Aman Malik, Mr.Vijay Kumar
                                                             Maurya and Ms.Shubhi Bhardwaj,
                                                             Advs. for NAA.
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-4
                              43
                              +    W.P.(C) 2084/2020 & CM No.7371/2020
                                   ASTER INFRAHOME PVT LTD               ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.

                                                 versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                             Yadav, Advocates for UOI.
                                                             Mr.Samir Malik, Mr.Vijay Kumar
                                                             Maurya and Ms.Shubhi Bhardwaj,
                                                             Adv. for NAA and DGAP
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-4.

                              44

                              +    W.P.(C) 2445/2020
                                   MIS SARVPRIYA SECURITIES PVT. LTD       ..... Petitioner
                                                Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                          & Mr.Ayushman Vatsyayana and
                                                          Mr. Chetan Kumar Shukla,
                                                          Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                    versus

                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:     Mr. Aman Malik, Mr.Vijay Kumar
                                                              Maurya and Ms.Shubhi Bhardwaj,
                                                              Advs. for NAA.
                              45
                              +    W.P.(C) 2490/2020
                                   JOHNSON & JOHNSON PVT LTD,                    ..... Petitioner

                                                   Through:   Mr.V. Lakshmikumaran,
                                                              Mr.Charanya       Lakshmikumaran,
                                                              Mr.Karan Sachdev, Mr. Yogendra
                                                              Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                              Arora and Ms.Avisha Khatri,
                                                              Advocates.
                                                 versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.

                              46

                              +    W.P.(C) 2742/2020 & CM No.9552/2020
                                   ACME HOUSING INDIA PVT. LTD.                 ..... Petitioner
                                                 Through: Mr. Prateek Bansal, Advocate
                                                 versus
                                   UNION OF INDIA & ORS.                    ..... Respondents
                                                 Through: Ms. Nidhi Raman, CGSC with
                                                          Mr. Zubin Singh, Advocate for UOI.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Mr. Vivek Gurnani,
                                                          Mr. Aditya Chhajed and Mr. Dewang
                                                          Singh Chauhan, Advocates for DGAP


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                                and NAA.
                                                               Mr.Sameer Malik, Mr.Vijay Kumar
                                                               Maurya and Ms.Shubhi Bhardwaj,
                                                               Adv. for NAA and DGAP



                              47
                              +    W.P.(C) 3737/2020
                                   PHIILIPS INDIA LIMITED.                     ..... Petitioner
                                                    Through:   Mr.Shashank Shekhar, Mr. Samyak
                                                               Jain, Mr.Tushar Joshi, Mr.Vishal
                                                               Gourav, Advs
                                                 versus
                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:      Mr. Vipul Agrawal, Advocate for
                                                               R-2&3.
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Mr. Vivek Gurnani,
                                                               Mr. Aditya Chhajed and Mr. Dewang
                                                               Singh Chauhan, Advocates for DGAP
                                                               and NAA.
                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                               Counsel, with Ms. Venus Mehrotra,
                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                               R-5 to R-7.
                                                               Ms. Mansie Jain, Adv for R-8.
                                                               Mr.Jatin Puniyani, GP for UOI.
                              48
                              +    W.P.(C) 3910/2020

                                   MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
                                   M/S LODHA DEVELOPERS LTD.) & ANR      ..... Petitioners
                                                Through: Mr. Kamal Sawhney, Mr. Vinayak
                                                         Mathur, Mr. Ankit Sachdeva,
                                                         Ms.Anishka Gupta and Ms. Komal
                                                         Arya, Advocates
                                                versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    UNION OF INDIA & ORS                        ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              49

                              +    W.P.(C) 3911/2020
                                   M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
                                                                                ..... Petitioner
                                                 Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                          & Mr.Ayushman Vatsyayana and
                                                          Mr. Chetan Kumar Shukla,
                                                          Advocates.
                                                 Versus

                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr.Rajeev    K     Panday,     AAG,
                                                              Mr.Rajeev M. Roy and Mr. P.
                                                              Srinivasan, Advs. for State of
                                                              Haryana
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-5 to 7.
                              50
                              +    W.P.(C) 4131/2020
                                   MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
                                                Through: Mr.Alok Yadav, Adv.
                                                   versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:   Mr. Asheesh Jain, CGSC, Mr. Adarsh
                                                            Kr. Gupta, Mr.Keshav Mann, Ms.
                                                            Preeti Singh, Advocates for UOI.
                                                            Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                            Hossain, Mr. Vivek Gurnani,
                                                            Mr. Aditya Chhajed and Mr. Dewang
                                                            Singh Chauhan, Advocates for DGAP
                                                            and NAA.
                                                            Ms. Sonu Bhatnagar, Sr. Standing
                                                            Counsel, with Ms. Venus Mehrotra,
                                                            Adv. & Ms. Kanak Grover, Adv.
                              51

                              +    W.P.(C) 4345/2020
                                   RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                                Through: Mr.P.Chidambaram, Sr.Adv. with Mr.
                                                          R. Jawahar. Mr. Siddharth Bawa Mr.
                                                          Anuj Garg, Mr. Mohit Sharma Advs..
                                                versus
                                   UNION OF INDIA AND ORS & ORS.           ..... Respondents
                                                 Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Mr. Vivek Gurnani,
                                                          Mr. Aditya Chhajed and Mr. Dewang
                                                          Singh Chauhan, Advocates for DGAP
                                                          and NAA.


                              52

                              +    W.P.(C) 4348/2020
                                   APEX MEADOWS PVT LTD                  ..... Petitioner
                                              Through:  Mr.V. Lakshmikumaran,
                                                        Mr.Charanya        Lakshmikumaran,
                                                        Mr.Karan Sachdev, Mr. Yogendra
                                                        Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                        Arora and Ms.Avisha Khatri,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                                Advocates.

                                                   versus
                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:      Mr.Jatin Puniyani, GP for UOI.
                                                               Ms. Neha Malik, Adv. for NAA and
                                                               DGAP.
                                                               Mr. M. Rambabu, Ms. Prity Kumari
                                                               and Mr.N.Eswara Rao, Advs. for R-4.
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Mr. Vivek Gurnani,
                                                               Mr. Aditya Chhajed and Mr. Dewang
                                                               Singh Chauhan, Advocates for DGAP
                                                               and NAA.


                              53

                              +    W.P.(C) 4375/2020
                                   M/S PATANJALI AYURVED LTD                ..... Petitioner
                                                 Through: Mr.S.Ganesh,    Sr.      Adv.      with
                                                          Mr.Priyadarshi Manish, Ms Anjali J
                                                          Manish, Ms Devasha Shukla and
                                                          Ms.Harshita Singh, Advs.
                                                 versus
                                   UNION OF INDIA & ORS.                    ..... Respondents
                                                 Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Mr. Vivek Gurnani,
                                                          Mr. Aditya Chhajed and Mr. Dewang
                                                          Singh Chauhan, Advocates for DGAP
                                                          and NAA.

                              54
                              +    W.P.(C) 4516/2020
                                   MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
                                               Through: Mr. Tarun Gulati, Senior Adv. with


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                              Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                             Advocates
                                                             Mr.Dinesh Mohan Sinha, Mr.Rajeev
                                                             Kr. Deora, Mr.N.K. Sharma, Advs.
                                                 versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                                                             Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.
                              55

                              +    W.P.(C) 4607/2020
                                   AFFINITI ENTERPRISES                       ..... Petitioner
                                                 Through:    Mr. R. Jawahar. Mr. Siddharth Bawa
                                                             Mr. Anuj Garg, Mr. Mohit Sharma
                                                             Advs.
                                                   versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                                                             Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.
                                                             Mr. Ravi Chawla, Advocate for R-2
                                                             &3
                              56

                              +    W.P.(C) 4824/2020 & CM No.2183/2021



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    M/S CILANTRO DINERS PVT. LTD              ..... Petitioner
                                                 Through: Mr.Nikhil Gupta, Adv.
                                                   versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Farman Ali, SPC, Mr. Krishan
                                                              Kumar and Mr.Athar Raza Farooquei,
                                                              Adv. for UOI.
                                                              Mr.Rony O. John, Mr.Piyush Swami
                                                              and Mr.Arshdeep Singh, Advs. for R-
                                                              2 and 3.


                              57
                              +    W.P.(C) 4957/2020
                                   WHIRLPOOL OF INDIA LTD                    ..... Petitioner
                                                Through: Mr.V. Lakshmikumaran,
                                                          Mr.Charanya       Lakshmikumaran,
                                                          Mr.Karan Sachdev, Mr. Yogendra
                                                          Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                          Arora and Ms.Avisha Khatri,
                                                          Advocates.
                                                versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr. Farman Ali, SPC, Mr. Krishan
                                                              Kumar and Mr.Athar Raza Farooquei,
                                                              Adv. for UOI.
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-5.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                               58
                              +    W.P.(C) 5347/2020& CM No.23558/2020
                                   GAURSONS REALTECH PVT LTD              ..... Petitioner
                                               Through: Mr. Monish Panda, Mr. Mrinal Bharat
                                                        Ram, Mr.Prabjot Hora and Ms. Nikita
                                                        Patra, Advs.
                                               versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:       Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                Hossain, Mr. Vivek Gurnani,
                                                                Mr. Aditya Chhajed and Mr. Dewang
                                                                Singh Chauhan, Advocates for DGAP
                                                                and NAA.
                                                                Mr.Bhagvan Swarup Shukla, SGSC,
                                                                for UOI
                              60
                              +    W.P.(C) 5798/2020
                                   RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                                    ..... Petitioner
                                                 Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                          & Mr.Ayushman Vatsyayana and
                                                          Mr. Chetan Kumar Shukla,
                                                          Advocates.
                                                 versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through: Mr. Anil Soni, CGSC for UOI.
                                                          Ms. Sonu Bhatnagar, Sr. Standing
                                                          Counsel, with Ms. Venus Mehrotra,
                                                          Adv. & Ms. Kanak Grover, Adv. for
                                                          R-2,5 to 7.
                                                          Mr.Jatin Puniyani, GP for UOI.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Mr. Vivek Gurnani,
                                                          Mr. Aditya Chhajed and Mr. Dewang
                                                          Singh Chauhan, Advocates for DGAP
                                                          and NAA.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                               61
                              +    W.P.(C) 5979/2020 & CM No.21655/2020
                                   EMAAR MGF LAND LTD                            ..... Petitioner
                                               Through:       Mr.V. Lakshmikumaran,
                                                              Mr.Charanya       Lakshmikumaran,
                                                              Mr.Karan Sachdev, Mr. Yogendra
                                                              Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                              Arora and Ms.Avisha Khatri,
                                                              Advocates.
                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Ravi Prakash, CGSC for UOI
                                                              with Ms. Shruti Shivkumar and Mr.
                                                              Taha Yasin, Advocates.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr. Parangat Pandey, Advocate for
                                                              R-3.
                                                              Mr. Satish Kumar, Sr. Standing
                                                              Counsel.
                              62
                              +    W.P.(C) 6671/2020
                                   GAURAV SHARMA FOOD INDUSTRIES          ..... Petitioner
                                               Through: Mr.Nikhil Gupta, Adv.
                                                   versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:     Mr.Vivek Kumar Goyal, CGSC for
                                                              UOI/R-1 and Mr.Bibhash Kumar,
                                                              Adv.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                               63

                              +    W.P.(C) 7412/2020 & CM No.24800/2020

                                   SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
                                                Through: Mr. Anurag Soan, Mr. Rahul Sateeja
                                                         Mr.Deepak Thackur, Ms.Vrinda
                                                         Bagaria, Advs.
                                                versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                                                             Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.
                              64

                              +    W.P.(C) 7736/2020
                                   M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
                                                Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.
                                                versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:    Ms.Aakanksha Kaul, Mr.Manek
                                                             Singh and Mr. Aman Sahani, Advs.
                                                             for UOI.
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                              R-4.
                              65
                              +    W.P.(C) 8229/2020
                                   LITECON INDUSTRIES PVT.LTD.              ..... Petitioner
                                                Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                          Advocates
                                                versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.
                                                             Mr. Vipul Agrawal, Advocate for
                                                             R-2&3.
                                                             Mr.Tushar     Mehta,      Ld.Solicitor
                                                             General with Mr.Zoheb Hossain, Sr.
                                                             SC, Mr.Vivek Gurnani, Ms.Tulika
                                                             Gupta & Mr.Aditya Chhated, Advs.
                                                             for NAA & DGAP

                              66

                              +    W.P.(C) 8751/2020 & CM No.28192/2020
                                   M/S SIGNATURE BUILDERS PVT. LTD.       ..... Petitioner
                                                Through: Mr.Puneet Agrawal, Ms.Hemlata
                                                         Rawat and Ms.Purvi Sinha, Advs.
                                                versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:    Mr.Harish Vaidyanathan Shankar
                                                             CGSC, Ms. S. Bushra Kazim, Adv. &
                                                             Ms.Manpreet Kaur Bhasin, GP for
                                                             UOI.
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-2.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                              Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.

                              67

                              +    W.P.(C) 9146/2020 & CM No.29630/2020
                                   LITE BITE TRAVELS FOODS PVT LTD          ..... Petitioner
                                                 Through: Mr.V. Lakshmikumaran,
                                                           Mr.Charanya      Lakshmikumaran,
                                                          Mr.Karan Sachdev, Mr. Yogendra
                                                          Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                          Arora and Ms.Avisha Khatri,
                                                          Advocates.
                                                 versus


                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:    Mr.Ashwini Chawla, Adv. for R-2 &
                                                             3
                              68
                              +    W.P.(C) 9931/2020
                                   M/S NIRALA PROJECT PVT LTD.             ..... Petitioner
                                                 Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                          & Mr.Ayushman Vatsyayana and
                                                          Mr. Chetan Kumar Shukla,
                                                          Advocates.
                                                 versus

                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:    Ms.Aakanksha Kaul, Mr.Manek
                                                             Singh, mr.Aaman Sahani, Advocates
                                                             for UOI.
                                                             Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                               Ms. Neha Malik, Adv. for R-3 & 4
                              69
                              +    W.P.(C) 9934/2020 & CM Nos.31623-24/2020
                                   M/S S3 BUILDWELL LLP                         ..... Petitioner
                                                 Through:     Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                              & Mr.Ayushman Vatsyayana and
                                                              Mr. Chetan Kumar Shukla,
                                                              Advocates.

                                                   versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Ms.Aakanksha Kaul, Mr.Manek
                                                              Singh, Advocate for UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              70
                              +    W.P.(C) 9935/2020 & CM Nos.31625-26/2020
                                   M/S JMK HOLDINGS PVT LTD.                 ..... Petitioner
                                                 Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                          & Mr.Ayushman Vatsyayana and
                                                          Mr. Chetan Kumar Shukla,
                                                          Advocates.

                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr.    Anurag     Ahluwalia     with
                                                              Mr. Danish    Faraz     Khan     and
                                                              Mr. Rishab Narayan, Advocates for
                                                              UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                                Singh Chauhan, Advocates for DGAP
                                                               and NAA.


                              71

                              +    W.P.(C) 10932/2020 & CM Nos.34237-38/2020, CM No.8172/2022
                                   M/S EMAAR MGF LAND LTD                 ..... Petitioner
                                               Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya        Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.
                                                      versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:      Mr. Ravi Prakash, CGSC for UOI
                                                               with Ms. Shruti Shivkumar and Mr.
                                                               Taha Yasin, Advocates.
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Mr. Vivek Gurnani,
                                                               Mr. Aditya Chhajed and Mr. Dewang
                                                               Singh Chauhan, Advocates for DGAP
                                                               and NAA.
                                                               Ms.Neha Malik, Adv. for R-4.
                                                               Mr. Satish Kumar, Sr. Standing
                                                               Counsel for respondent No.3.

                              72
                              +    W.P.(C) 378/2019

                                   HINDUSTAN UNILEVER LIMITED               ..... Petitioner
                                                Through: Mr.Ajay Bhargava, Ms. Natasha Syal,
                                                         Ms.Shweta Kabra, Mr. Aseem
                                                         Chaturvedi and Ms.Prerna Singh,
                                                         Advs.
                                                versus

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:    Mr. Vikrant N. Goyal, Adv. for UOI.
                                                             Mr. Bhagwan Swarup Shukla, CGSC
                                                             with Mr. Sharvan Kumar Shukla,
                                                             Advocate. For UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                                                             Mr.Vikrant N Goyal Advocate.

                              73
                              +    W.P.(C) 1418/2019 & CM No.6501/2019
                                   M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
                                   PROPRIETOR                             ..... Petitioner
                                                 Through: Mr. Kamal Sawhney, Mr. Vinayak
                                                          Mathur, Mr. Ankit Sachdeva,
                                                          Ms.Anishka Gupta and Ms. Komal
                                                          Arya, Advocates
                                                 versus

                                   NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
                                   ITS SECRETARY & ORS.                   ..... Respondents
                                                Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                         with Mr. Sharvan Kumar Shukla,
                                                         Advocate. For UOI.
                                                         Mr. Sparsh Bhargava, Mr.Vinayak
                                                         Mathur, Mr. Kamal Kumar Arya with
                                                         Mr. Ankit Sachdeva, Advocates for
                                                         respondent No.4.
                              74
                              +    W.P.(C) 2347/2019
                                   JUBILANT FOODWORKS LTD. & ANR.        ..... Petitioners
                                                Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                              Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                             Arora and Ms.Avisha Khatri,
                                                             Advocates.
                                                   versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Bhagwan Swarup Shukla, CGSC
                                                             with Mr. Sharvan Kumar Shukla,
                                                             Advocate. For UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.

                              75
                              +    W.P.(C) 3759/2019
                                   MASCOT BUILDCON PRIVATE LTD.            ..... Petitioner
                                               Through: Mr.Aseem Mehrotra, Adv.
                                               versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Bhagwan Swarup Shukla, CGSC
                                                             with Mr. Sharvan Kumar Shukla,
                                                             Advocate. For UOI.
                                                             Mr. Harish Vaidyanathan Shankar,
                                                             CGSC with Ms.S.Bushra Kazim and
                                                             Mr.Srish Kumar Mishra, Advocates
                                                             for UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                              76
                              +    W.P.(C) 4213/2019
                                   ABBOTT HEALTHCARE PRIVATE LIMITED
                                   & ANR.                                        ..... Petitioners


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                    Through:   Mr.Ajay Bhargava, Ms. Natasha Syal,
                                                              Ms.Shweta Kabra, Mr. Aseem
                                                              Chaturvedi and Ms.Prerna Singh,
                                                              Advs.
                                                 versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:     Mr. Ripudaman Bhardwaj, CGSC
                                                              With Kushagra Kumar, Adv
                                                              For Respondent/UOI.
                                                              Mr.Anurag Ahluwalia CGSC for
                                                              R1/UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                                                              Mr.Jatin Puniyani, GP for UOI.

                              77
                              +    W.P.(C) 4818/2019
                                   M/S CLOUDTAIL INDIA PVT. LTD & ANR.     ..... Petitioners
                                                 Through: Mr.V. Lakshmikumaran,
                                                           Mr.Charanya       Lakshmikumaran,
                                                          Mr.Karan Sachdev, Mr. Yogendra
                                                          Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                          Arora and Ms.Avisha Khatri,
                                                          Advocates.
                                                 versus
                                   UNION OF INDIA & ORS.                  ..... Respondents
                                                 Through: Mr. Chandra Prakash, Advocate for
                                                          DGAP and NAA.

                              79

                              +    W.P.(C) 5558/2019 & CM No.24368/2019
                                   UNICHARM INDIA PVT. LTD.               ..... Petitioner
                                                Through: Mr.Rupender Sinhmar, Mr.Prahlad


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                                Singh, Mr.K. Gurumurthy, Advs.
                                                 versus
                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:      Mr. Farman Ali, SPC, Mr.Athar Raza
                                                               Farooquei, Adv. for UOI.
                                                               Mr.Anurag      Ahluwalia       CGSC,
                                                               Mr.Danish Faraz Khan, Adv. for
                                                               R1/UOI.


                              80
                              +    W.P.(C) 7743/2019
                                   RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                                Through: Mr.P.Chidambaram, Sr.Adv. with Mr.
                                                         R. Jawahar. Mr. Siddharth Bawa Mr.
                                                         Anuj Garg, Mr. Mohit Sharma Advs.
                                                versus

                                   UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                              ..... Respondents
                                                 Through: Mr.Abhay Prakash Sahay, CGSC,
                                                          Ms.    Mannu     Singh,     Mr.Kunal
                                                          Dhawan, Ms.Swayamprabha, Advs
                                                          for UOI.
                                                          Mr. Asheesh Jain, CGSC with Mr.
                                                          Adarsh Kr. Gupta Mr.Keshav Mann
                                                          and Ms. Preeti Singh, Advocates for
                                                          UOI.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Mr. Vivek Gurnani,
                                                          Mr. Aditya Chhajed and Mr. Dewang
                                                          Singh Chauhan, Advocates for DGAP
                                                          and NAA.

                              81
                              +    W.P.(C) 8162/2019
                                   AFFINITI ENTERPRISES                         ..... Petitioner
                                                    Through:   Mr. R. Jawahar. Mr. Siddharth Bawa


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                                Mr. Anuj Garg, Mr. Mohit Sharma
                                                               Advs.
                                                   versus

                                   UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                               ..... Respondent
                                                 Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Mr. Vivek Gurnani,
                                                          Mr. Aditya Chhajed and Mr. Dewang
                                                          Singh Chauhan, Advocates for DGAP
                                                          and NAA.

                                                               Mr.Abhay Prakash Sahay, CGSC,
                                                               Ms.    Mannu   Singh,   Mr.Kunal
                                                               Dhawan, Ms.Swayamprabha, Advs
                                                               for UOI.
                                                               Mr. Ravi Chawla, Advocate for R-2
                                                               &3

                              82
                              +    W.P.(C) 7910/2019 & CM No.32779/2019
                                   SALARPURIA REAL ESTATE PVT. LTD            ..... Petitioner
                                                 Through: Mr.Abhishek A Rastogi, Adv.
                                                 versus
                                   UNION OF INDIA & ORS.                   ..... Respondents
                                                 Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                          for UOI.,
                                                          Mr.Sushil Kumar Pandey, SPC
                                                          Mr.Rahul Mourya, Adv. For UOI.
                                                          Mr.Tushar    Mehta,        Ld.Solicitor
                                                          General with Mr.Zoheb Hossain, Sr.
                                                          SC, Mr.Vivek Gurnani, Ms.Tulika
                                                          Gupta & Mr.Aditya Chhated, Advs.
                                                          for NAA & DGAP

                              83
                              +    W.P.(C) 7911/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    SATTVA DEVELOPERS PVT. LTD               ..... Petitioner
                                               Through: Mr.Abhishek A Rastogi, Adv.
                                               .
                                               versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Manish Mohan, CGSC with Mr.
                                                             Devendra Kumar, Advocate for UOI.
                                                             Mr.Abhay Prakash Sahay, CGSC,
                                                             Ms.    Mannu    Singh,      Mr.Kunal
                                                             Dhawan, Ms.Swayamprabha, Advs
                                                             for UOI.
                                                             Mr.Gyanendra Singh, SC for NAA.

                              84
                              +    W.P.(C) 8078/2019
                                   M/S SATYA ENTERPRISES                    ..... Petitioner
                                                Through: Mr.Sumit K Batra with Mr. Manish
                                                         Khurana and Mr. Kshitij Chhabra,
                                                         Advocates.

                                                 versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:    Mr.Sushil Kumar Pandey with
                                                             Mr. Rahul Maurya, SPC for UOI.
                                                             Mr.Satyakam Advocate with Ms.
                                                             Jyoti Mehra, Advocate for R-4
                                                             GNCTD.
                                                             Mr.Ashish Verma and Mr.Debopriyo
                                                             Moulik, Advs. for the respondents.
                              85
                              +    W.P.(C) 9053/2019
                                   UNICHARM INDIA PVT. LTD                 ..... Petitioner
                                                Through: Mr.Rupender Sinhmar, Mr.Prahlad
                                                          Singh, Mr.K. Gurumurthy, Advs.

                                                   versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr. Farman Ali, SPC, Mr.Athar Raza
                                                             Farooquei, Adv. for UOI.
                              86

                              +    W.P.(C) 11253/2019 & CM No.46337/2019

                                   LIFESTYLE INTERNATIONAL PVT. LTD.         ..... Petitioner
                                                 Through: Mr. Tarun Gulati, Sr. Adv. with
                                                          Mr. Vinayak   Mathur,      Mr.Ankit
                                                          Sachdeva, Mr.Kamal Arya and
                                                          Ms.Anishka Gupta, Advocates
                                                 versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                             Yadav, Advocates for UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Mr. Vivek Gurnani,
                                                             Mr. Aditya Chhajed and Mr. Dewang
                                                             Singh Chauhan, Advocates for DGAP
                                                             and NAA.
                              87
                              +    W.P.(C) 12355/2019
                                   PARAMOUNT, PROPBUILD PVT. LTD.         ..... Petitioner
                                               Through: Mr. Giriraj Subramanium with
                                                        Mr.Abhishek Choudhary, Advs.
                                               versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr.Ruchir Mishra and Mr.Mukesh
                                                             Kumar Tiwari Advocates for UOI
                                                             Mr.Tushar    Mehta,       Ld.Solicitor
                                                             General with Mr.Zoheb Hossain, Sr.
                                                             SC, Mr.Vivek Gurnani, Ms.Tulika
                                                             Gupta & Mr.Aditya Chhated, Advs.
                                                             for NAA & DGAP


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                               88
                              +    W.P.(C) 12717/2019

                                   BHARTIYA CITY DEVELOPERS PVT LTD         ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.

                                                   versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr. Vikram Jetly CGSC for UOI.
                                                              Through: Mr. Chandra Prakash,
                                                              Advocate for DGAP and NAA.
                              89

                              +    W.P.(C) 12847/2019 & CM No.52474/2019

                                   RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                              ..... Petitioner
                                               Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
                                                        & Mr.Ayushman Vatsyayana and
                                                        Mr. Chetan Kumar Shukla,
                                                        Advocates.
                                               versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr. Vikram Jetly CGSC for UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.

                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-2 & 5.
                                                              Mr.Jatin Puniyani, GP for UOI.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                               90
                              +    W.P.(C) 13163/2019 & CM APPL.53573/2019
                                   HATHKARGAH LAGHU PATANG UDYOG SAMITI (REG.)
                                                                                    ..... Petitioner
                                                   Through:   Mr. Tariq Adeeb, Advocate.

                                                   versus

                                   GOVERNMENT OF NCT OF DELHI AND ANR.
                                                                                    ..... Respondent
                                                   Through:   Mr. Kartikay Bhaskar, proxy counsel
                                                              for Mr.Karan Bhardwaj, ASC,
                                                              GNCTD for R-1 & 2

                              94
                              +    W.P.(C) 10999/2018

                                   M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
                                                 Through: Mr.Abhishek A Rastogi, Adv.
                                                 versus

                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr. Vinod Diwakar, CGSC with
                                                              Mr. BN Dubey, Advocate for UOI.
                                                              Mr.Tushar     Mehta,       Ld.Solicitor
                                                              General with Mr.Zoheb Hossain, Sr.
                                                              SC, Mr.Vivek Gurnani, Ms.Tulika
                                                              Gupta & Mr.Aditya Chhated, Advs.
                                                              for NAA & DGAP
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-3.

                              95
                              +    W.P.(C) 12444/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                    MASCOT BUILDCON PRIVATE LIMITED      ..... Petitioner
                                               Through: Mr.Aseem Mehrotra, Adv.

                                                versus
                                   NATIONAL ANTI-PROFITEERING AUTHORITY & ORS.
                                                                             ..... Respondents
                                                Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Mr. Vivek Gurnani,
                                                         Mr. Aditya Chhajed and Mr. Dewang
                                                         Singh Chauhan, Advocates for DGAP
                                                         and NAA.
                                                         Mr.Farman Ali, SPC with Mr.Athar
                                                         Raza Farooqui, Advocate for UOI.

                              96
                              +    W.P.(C) 12647/2018
                                   LIFESTYLE INTERNATIONAL PVT. LTD.           ..... Petitioner
                                                   Through:   Mr. Tarun Gulati, Sr. Adv. with
                                                              Mr. Vinayak   Mathur,    Mr.Ankit
                                                              Sachdeva, Mr.Kamal Arya and
                                                              Ms.Anishka Gupta, Advocates

                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                   Through    Mr.    Anurag     Ahluwalia   with
                                                              Mr. Danish    Faraz    Khan    and
                                                              Mr. Rishab Narayan, Advocates for
                                                              UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Mr. Vivek Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              98
                              +    W.P.(C) 13194/2018
                                   SHARMA TRADING COMPANY                          ..... Petitioner

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
                                                        Through:     Mr. Naresh Thacker, Mr. Kumar
                                                                    Visalaksh, Mr. Udit Jain, Advocate
                                                  versus
                                    UNION OF INDIA & ORS.                             ..... Respondents
                                                  Through:          Mr.    Anurag      Ahluwalia     with
                                                                    Mr. Danish     Faraz     Khan     and
                                                                    Mr. Rishab Narayan, Advocates for
                                                                    UOI.
                                                                    Ms.Aakanksha Kaul, Mr.Manek
                                                                    Singh, Advs. for NAA
                                                                    Mr.Anurag Ahluwalia, CGSC with
                                                                    Mr.Danish Faraz Khan, Adv. for R-1.
                              161
                              +     W.P.(C) 10901/2020 & CM APPL. 34162/2020, CM APPL.
                                    34163/2020

                                    S.C. JOHNSON PRODUCTS PVT. LTD.      ..... Petitioner
                                                   Through: None.
                                                   versus
                                    UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
                                                                        ..... Respondents
                                                   Through: None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                       ORDER

% 29.04.2022 Heard in part. List for further hearing on 02nd May, 2022.

MANMOHAN, J Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:12:43 DINESH KUMAR SHARMA, J APRIL 29, 2022 rb Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:12:43