Delhi High Court - Orders
M/S Bptp Ltd vs Union Of India & Ors on 29 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~14 to 58, 60 to 77, 79 to 90, 94 to 96, 98 & 161
* IN THE HIGH COURT OF DELHI AT NEW DELHI
14
+ W.P.(C) 990/2021
M/S BPTP LTD. ..... Petitioner
Through: Mr.Kishore Kunal, Mr.Manish
Rastogi and Ms. Ankita Prakash,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Mr.Vivek Goyal, CGSC for UOI/R-1
with Mr. Bibhash Kumar, Advocate
15
+ W.P.(C) 997/2021 & CM No.2721/2021
M/S MAN REALTY LTD & ANR. ..... Petitioners
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
16
+ W.P.(C) 1357/2021
M/S INFINITI RETAIL LTD ..... Petitioner
Through: Mr.Rohan Shah, Mr. Srisabarirajan,
Mr. Mihir Deshmukh, Mr.Jay Gandhi
and Mr. Rajat Mittal,Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Dev. P. Bhardwaj, Standing
Counsel for UOI with Ms.Anubha
Bhardwaj, Adv.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
17
+ W.P.(C) 1366/2021
M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
Through: Mr. Rohan Shah, Mr. S. Mahesh
Sahasranaman, Mr. SriSabari Rajan,
Ms. Geetanjali Murti & Mr. Kumar
Harshvardhan, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
18
+ W.P.(C) 1593/2021 & CM No.4529/2021
RAYMOND CONSUMER CARE LTD. ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Pradeep Kumar Sharma, Adv.for
UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Zoheb Hossain, Sr. SC and
Ms.Tulika Gupta, Advs. for NAA.
19
+ W.P.(C) 1765/2021
M/S LE REVE ..... Petitioner
Through: Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Rishabh Sahu, Adv. for UOI.
Mr.Ashwini Chawla, Adv. for R-2 &
3
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP
20
+ W.P.(C) 1766/2021
NEEVA FOODS PVT. LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Aditya Dewan with Mr.Aditya
Hooda, Mr.Sahil Chandra and
Mr.Vivek Mishra, Advs. for R-
2/NAPA
21
+ W.P.(C) 1852/2021 & CM Nos.5359/2021, 29026-29027/2021
M/S SUBWAY SYSTEMS INDIA PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Satya Ranjan Swain, CGSC,
Mr.Kautilya Birat, Adv. for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
22
+ W.P.(C) 1951/2021 & CM Nos.5705-06/2021
M/S SUB WEST RESTAURANTS LLP ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Sunieta Ojha,Adv. for R-1.
Mr.Aditya Dewan, Mr.Aditya Hooda,
Mr.Sahil Chandra, Mr.Vivek Mishra,
Advs. for R-3/NAPA
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Ms.Talish Ray, Adv.
23
+ W.P.(C) 2440/2021
BONNE SANTE ..... Petitioner
Through: Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Pradeep Kumar Sharma, Adv.for
UOI.
Mr.Rony O. John, Mr.Piyush Swami
and Mr.Arshdeep Singh, Advs. for R-
2 and 3.
24
+ W.P.(C) 2676/2021 & CM APPL.7906/2021, CM APPL.7907/2021
HORIZON PROJECTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Kumar Visalaksh and Mr. Udit
Jain, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar with Mr. Puneet
Yadav, Advocates for UOI.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Parangat Pandey, Adv. for R-3.
25
+ W.P.(C) 2785/2021 & CM APL.8368/2021
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Sujit Ghosh, Mr. Mannat
Waraich and Mr. Ashray Behura,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
26
+ W.P.(C) 2897/2021
ITC LIMITED & ANR. ..... Petitioners
Through: Mr.Ajay Aggarwal, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
27
+ W.P.(C) 2970/2021
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
M/S DRA AADITHYA PROJECTS PVT. LTD. ..... Petitioner
Through: Mr. Monish Panda, Mr. Mrinal Bharat
Ram, Mr.Prabjot Hora and Ms. Nikita
Patra, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Manish Mohan, CGSC for UOI.
Mr. Sameer Vashisht, ASC Civil
GNCTD with Ms. Sanjana Nangia,
Advocates.
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP
Mr.Aman Malik, Mr. Yunus Malik,
Mr.Vijay Kumar Maurya and
Ms.Shubhi Bhardwaj, Adv. for NAA
and DGAP
28
+ W.P.(C) 3254/2021
GILLETTE INDIA LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta Mr.Keshav Mann
and Ms. Preeti Singh, Advocates for
UOI.
29
+ W.P.(C) 3306/2021
PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
and Kushagra Kumar, Adv for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
30
+ W.P.(C) 3327/2021
PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vivek Goyal, CGSC for UOI/R-1
with Mr. Bibhash Kumar, Advocate.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
31
+ W.P.(C) 3508/2021 & CM Nos.25152-53/2021
M/S ALTON BUILDTECH INDIA PVT LTD ..... Petitioner
Through: Mr.Tarun Gulati, Sr Adv with
Ms.Ruby Singh Ahuja, Mr.Vishal
Gehrana, Ms.Kritika Sachdeva,
Mr.Lakshay Khanna and
Mr.Jappanpret Hora, Adocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vinod Diwakar, CGSC with
Mr.Vishal Kumar Singh and
Mr.Olson Nair, Advs. for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Yunus Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP
32
+ W.P.(C) 3867/2021
M/S ELECTRONICS MART INDIA LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Adv.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Mr.Aman Malik, Mr. Yunus Malik,
Mr.Vijay Kumar Maurya and
Ms.Shubhi Bhardwaj, Adv. for NAA
and DGAP
33
+ W.P.(C) 4600/2021
INOX LEISURE LIMITED. ..... Petitioner
Through: Mr. Kumar Visalaksh with Mr. Udit
Jain, Advocates.
Mr. Siddhant Yadav, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
34
+ W.P.(C) 4789/2021
M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr. Manas Bhatnagar, Advocates for
R-4.
Mr.Vinod Diwakar, CGSC, Mr.Vishal
Kr. Singh, Adv. for UOI.
35
+ W.P.(C) 6337/2021 & CM APPL.19960/2021
M/S PURI CONSTRUCTION PVT. LTD. ..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Apoorv Kurup, CGSC for R-1
with Ms.Nidhi Mittal & Mr.Ojaswa
Pathak, Advs.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Ravi Prakash, CGSC for R-3 to
R-6 with Ms.Shruti Shivkumar, Adv.
36
+ W.P.(C) 12471/2021 & CM No.39234/2021
SOUTHWINDS PROJECTS LLP ..... Petitioner
Through: Mr.Kunal Vajani with Mr.Kunal
Mimani, Mr. Kartikey Bhatt and
Mr. Gurveer Lally, Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta, Mr.Keshav Mann,
Advocates for UOI.
Mr.Aditya Singla, Sr. Standing
Counsel with Mr. Yatharth Singh,
Mr.Vaibhav Joshi, Ms.A. Sahitya
Veena & Mr.Utsav Vasudeva, Advs.
Mr.Aman Malik, Mr.Vijay Kumar
Maurya and Ms.Shurbhi Bhardwaj,
Advs for NAA
37
+ W.P.(C) 14666/2021 & CM APPL.46201/2021, CM
APPL.46202/2021 CM APPL.46203/2021
ANAND RATHI ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Aman Malik, Mr. Yunus Malik,
Mr.Vijay Kumar Maurya and
Ms.Shubhi Bhardwaj, Adv. for NAA
and DGAP
38
+ W.P.(C) 969/2020 & CM APPL.5342/2020
NESTLE INDIA LTD. & ANR. ..... Petitioners
Through: Mr.V. Lakshmikumaran,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Kritiman Singh, CGSC, with
Ms. Kunjala Bhardwaj, Advocate.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
39
+ W.P.(C) 1171/2020
IFB INDUSTRIES LTD, ..... Petitioner
Through: Mr. S. Ganesh, Senior Advocate, Mr.
U. A Rana and Mr. Himanshu Mehta
Advocates
versus
NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
40
+ W.P.(C) 1406/2020 & CM No.4879/2020
M/S FRIENDS LAND DEVELOPERS ..... Petitioner
Through: Mr.Prakash Kumar,Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Through: Mr. Rajesh Kumar with Mr. Puneet
Yadav, Advocates for UOI.
Ms.Sonia Sharma and Ms. Neha
Chugh, Advs. for R2 & 3.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Advs for
R-4 & 5
Mr.Jatin Puniyani, GP for UOI.
41
+ W.P.(C) 1780/2020
JOHNSON & JOHNSON PVT.LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC for UOI
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
42
+ W.P.(C) 2083/2020 & CM No.7369/2020
FUSION BUILDTECH PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar with Mr. Puneet
Yadav, Advocates for UOI.
Mr. Aman Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4
43
+ W.P.(C) 2084/2020 & CM No.7371/2020
ASTER INFRAHOME PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar with Mr. Puneet
Yadav, Advocates for UOI.
Mr.Samir Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
44
+ W.P.(C) 2445/2020
MIS SARVPRIYA SECURITIES PVT. LTD ..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Aman Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Advs. for NAA.
45
+ W.P.(C) 2490/2020
JOHNSON & JOHNSON PVT LTD, ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
46
+ W.P.(C) 2742/2020 & CM No.9552/2020
ACME HOUSING INDIA PVT. LTD. ..... Petitioner
Through: Mr. Prateek Bansal, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with
Mr. Zubin Singh, Advocate for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
and NAA.
Mr.Sameer Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP
47
+ W.P.(C) 3737/2020
PHIILIPS INDIA LIMITED. ..... Petitioner
Through: Mr.Shashank Shekhar, Mr. Samyak
Jain, Mr.Tushar Joshi, Mr.Vishal
Gourav, Advs
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vipul Agrawal, Advocate for
R-2&3.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5 to R-7.
Ms. Mansie Jain, Adv for R-8.
Mr.Jatin Puniyani, GP for UOI.
48
+ W.P.(C) 3910/2020
MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
M/S LODHA DEVELOPERS LTD.) & ANR ..... Petitioners
Through: Mr. Kamal Sawhney, Mr. Vinayak
Mathur, Mr. Ankit Sachdeva,
Ms.Anishka Gupta and Ms. Komal
Arya, Advocates
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
49
+ W.P.(C) 3911/2020
M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Rajeev K Panday, AAG,
Mr.Rajeev M. Roy and Mr. P.
Srinivasan, Advs. for State of
Haryana
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5 to 7.
50
+ W.P.(C) 4131/2020
MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
Through: Mr.Alok Yadav, Adv.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Asheesh Jain, CGSC, Mr. Adarsh
Kr. Gupta, Mr.Keshav Mann, Ms.
Preeti Singh, Advocates for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv.
51
+ W.P.(C) 4345/2020
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr.P.Chidambaram, Sr.Adv. with Mr.
R. Jawahar. Mr. Siddharth Bawa Mr.
Anuj Garg, Mr. Mohit Sharma Advs..
versus
UNION OF INDIA AND ORS & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
52
+ W.P.(C) 4348/2020
APEX MEADOWS PVT LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Jatin Puniyani, GP for UOI.
Ms. Neha Malik, Adv. for NAA and
DGAP.
Mr. M. Rambabu, Ms. Prity Kumari
and Mr.N.Eswara Rao, Advs. for R-4.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
53
+ W.P.(C) 4375/2020
M/S PATANJALI AYURVED LTD ..... Petitioner
Through: Mr.S.Ganesh, Sr. Adv. with
Mr.Priyadarshi Manish, Ms Anjali J
Manish, Ms Devasha Shukla and
Ms.Harshita Singh, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
54
+ W.P.(C) 4516/2020
MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
Through: Mr. Tarun Gulati, Senior Adv. with
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Mr. Kumar Visalaksh, Mr. Udit Jain,
Advocates
Mr.Dinesh Mohan Sinha, Mr.Rajeev
Kr. Deora, Mr.N.K. Sharma, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
55
+ W.P.(C) 4607/2020
AFFINITI ENTERPRISES ..... Petitioner
Through: Mr. R. Jawahar. Mr. Siddharth Bawa
Mr. Anuj Garg, Mr. Mohit Sharma
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Mr. Ravi Chawla, Advocate for R-2
&3
56
+ W.P.(C) 4824/2020 & CM No.2183/2021
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
M/S CILANTRO DINERS PVT. LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Mr.Rony O. John, Mr.Piyush Swami
and Mr.Arshdeep Singh, Advs. for R-
2 and 3.
57
+ W.P.(C) 4957/2020
WHIRLPOOL OF INDIA LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
58
+ W.P.(C) 5347/2020& CM No.23558/2020
GAURSONS REALTECH PVT LTD ..... Petitioner
Through: Mr. Monish Panda, Mr. Mrinal Bharat
Ram, Mr.Prabjot Hora and Ms. Nikita
Patra, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Bhagvan Swarup Shukla, SGSC,
for UOI
60
+ W.P.(C) 5798/2020
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anil Soni, CGSC for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2,5 to 7.
Mr.Jatin Puniyani, GP for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
61
+ W.P.(C) 5979/2020 & CM No.21655/2020
EMAAR MGF LAND LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr. Parangat Pandey, Advocate for
R-3.
Mr. Satish Kumar, Sr. Standing
Counsel.
62
+ W.P.(C) 6671/2020
GAURAV SHARMA FOOD INDUSTRIES ..... Petitioner
Through: Mr.Nikhil Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vivek Kumar Goyal, CGSC for
UOI/R-1 and Mr.Bibhash Kumar,
Adv.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
63
+ W.P.(C) 7412/2020 & CM No.24800/2020
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Anurag Soan, Mr. Rahul Sateeja
Mr.Deepak Thackur, Ms.Vrinda
Bagaria, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
64
+ W.P.(C) 7736/2020
M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Manek
Singh and Mr. Aman Sahani, Advs.
for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
R-4.
65
+ W.P.(C) 8229/2020
LITECON INDUSTRIES PVT.LTD. ..... Petitioner
Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Mr. Vipul Agrawal, Advocate for
R-2&3.
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP
66
+ W.P.(C) 8751/2020 & CM No.28192/2020
M/S SIGNATURE BUILDERS PVT. LTD. ..... Petitioner
Through: Mr.Puneet Agrawal, Ms.Hemlata
Rawat and Ms.Purvi Sinha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar
CGSC, Ms. S. Bushra Kazim, Adv. &
Ms.Manpreet Kaur Bhasin, GP for
UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
67
+ W.P.(C) 9146/2020 & CM No.29630/2020
LITE BITE TRAVELS FOODS PVT LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Ashwini Chawla, Adv. for R-2 &
3
68
+ W.P.(C) 9931/2020
M/S NIRALA PROJECT PVT LTD. ..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Manek
Singh, mr.Aaman Sahani, Advocates
for UOI.
Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Ms. Neha Malik, Adv. for R-3 & 4
69
+ W.P.(C) 9934/2020 & CM Nos.31623-24/2020
M/S S3 BUILDWELL LLP ..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Manek
Singh, Advocate for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
70
+ W.P.(C) 9935/2020 & CM Nos.31625-26/2020
M/S JMK HOLDINGS PVT LTD. ..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia with
Mr. Danish Faraz Khan and
Mr. Rishab Narayan, Advocates for
UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Singh Chauhan, Advocates for DGAP
and NAA.
71
+ W.P.(C) 10932/2020 & CM Nos.34237-38/2020, CM No.8172/2022
M/S EMAAR MGF LAND LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Ms.Neha Malik, Adv. for R-4.
Mr. Satish Kumar, Sr. Standing
Counsel for respondent No.3.
72
+ W.P.(C) 378/2019
HINDUSTAN UNILEVER LIMITED ..... Petitioner
Through: Mr.Ajay Bhargava, Ms. Natasha Syal,
Ms.Shweta Kabra, Mr. Aseem
Chaturvedi and Ms.Prerna Singh,
Advs.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N. Goyal, Adv. for UOI.
Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharvan Kumar Shukla,
Advocate. For UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Vikrant N Goyal Advocate.
73
+ W.P.(C) 1418/2019 & CM No.6501/2019
M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
PROPRIETOR ..... Petitioner
Through: Mr. Kamal Sawhney, Mr. Vinayak
Mathur, Mr. Ankit Sachdeva,
Ms.Anishka Gupta and Ms. Komal
Arya, Advocates
versus
NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharvan Kumar Shukla,
Advocate. For UOI.
Mr. Sparsh Bhargava, Mr.Vinayak
Mathur, Mr. Kamal Kumar Arya with
Mr. Ankit Sachdeva, Advocates for
respondent No.4.
74
+ W.P.(C) 2347/2019
JUBILANT FOODWORKS LTD. & ANR. ..... Petitioners
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharvan Kumar Shukla,
Advocate. For UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
75
+ W.P.(C) 3759/2019
MASCOT BUILDCON PRIVATE LTD. ..... Petitioner
Through: Mr.Aseem Mehrotra, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharvan Kumar Shukla,
Advocate. For UOI.
Mr. Harish Vaidyanathan Shankar,
CGSC with Ms.S.Bushra Kazim and
Mr.Srish Kumar Mishra, Advocates
for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
76
+ W.P.(C) 4213/2019
ABBOTT HEALTHCARE PRIVATE LIMITED
& ANR. ..... Petitioners
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Through: Mr.Ajay Bhargava, Ms. Natasha Syal,
Ms.Shweta Kabra, Mr. Aseem
Chaturvedi and Ms.Prerna Singh,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
With Kushagra Kumar, Adv
For Respondent/UOI.
Mr.Anurag Ahluwalia CGSC for
R1/UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Jatin Puniyani, GP for UOI.
77
+ W.P.(C) 4818/2019
M/S CLOUDTAIL INDIA PVT. LTD & ANR. ..... Petitioners
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Chandra Prakash, Advocate for
DGAP and NAA.
79
+ W.P.(C) 5558/2019 & CM No.24368/2019
UNICHARM INDIA PVT. LTD. ..... Petitioner
Through: Mr.Rupender Sinhmar, Mr.Prahlad
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Singh, Mr.K. Gurumurthy, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
Mr.Anurag Ahluwalia CGSC,
Mr.Danish Faraz Khan, Adv. for
R1/UOI.
80
+ W.P.(C) 7743/2019
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr.P.Chidambaram, Sr.Adv. with Mr.
R. Jawahar. Mr. Siddharth Bawa Mr.
Anuj Garg, Mr. Mohit Sharma Advs.
versus
UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
..... Respondents
Through: Mr.Abhay Prakash Sahay, CGSC,
Ms. Mannu Singh, Mr.Kunal
Dhawan, Ms.Swayamprabha, Advs
for UOI.
Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta Mr.Keshav Mann
and Ms. Preeti Singh, Advocates for
UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
81
+ W.P.(C) 8162/2019
AFFINITI ENTERPRISES ..... Petitioner
Through: Mr. R. Jawahar. Mr. Siddharth Bawa
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Mr. Anuj Garg, Mr. Mohit Sharma
Advs.
versus
UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
..... Respondent
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Abhay Prakash Sahay, CGSC,
Ms. Mannu Singh, Mr.Kunal
Dhawan, Ms.Swayamprabha, Advs
for UOI.
Mr. Ravi Chawla, Advocate for R-2
&3
82
+ W.P.(C) 7910/2019 & CM No.32779/2019
SALARPURIA REAL ESTATE PVT. LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
for UOI.,
Mr.Sushil Kumar Pandey, SPC
Mr.Rahul Mourya, Adv. For UOI.
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP
83
+ W.P.(C) 7911/2019
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
SATTVA DEVELOPERS PVT. LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Manish Mohan, CGSC with Mr.
Devendra Kumar, Advocate for UOI.
Mr.Abhay Prakash Sahay, CGSC,
Ms. Mannu Singh, Mr.Kunal
Dhawan, Ms.Swayamprabha, Advs
for UOI.
Mr.Gyanendra Singh, SC for NAA.
84
+ W.P.(C) 8078/2019
M/S SATYA ENTERPRISES ..... Petitioner
Through: Mr.Sumit K Batra with Mr. Manish
Khurana and Mr. Kshitij Chhabra,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Sushil Kumar Pandey with
Mr. Rahul Maurya, SPC for UOI.
Mr.Satyakam Advocate with Ms.
Jyoti Mehra, Advocate for R-4
GNCTD.
Mr.Ashish Verma and Mr.Debopriyo
Moulik, Advs. for the respondents.
85
+ W.P.(C) 9053/2019
UNICHARM INDIA PVT. LTD ..... Petitioner
Through: Mr.Rupender Sinhmar, Mr.Prahlad
Singh, Mr.K. Gurumurthy, Advs.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei, Adv. for UOI.
86
+ W.P.(C) 11253/2019 & CM No.46337/2019
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr. Tarun Gulati, Sr. Adv. with
Mr. Vinayak Mathur, Mr.Ankit
Sachdeva, Mr.Kamal Arya and
Ms.Anishka Gupta, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar with Mr. Puneet
Yadav, Advocates for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
87
+ W.P.(C) 12355/2019
PARAMOUNT, PROPBUILD PVT. LTD. ..... Petitioner
Through: Mr. Giriraj Subramanium with
Mr.Abhishek Choudhary, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Ruchir Mishra and Mr.Mukesh
Kumar Tiwari Advocates for UOI
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
88
+ W.P.(C) 12717/2019
BHARTIYA CITY DEVELOPERS PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC for UOI.
Through: Mr. Chandra Prakash,
Advocate for DGAP and NAA.
89
+ W.P.(C) 12847/2019 & CM No.52474/2019
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through: Ms.Purvi Sinha, Ms.Hemlata Rawat
& Mr.Ayushman Vatsyayana and
Mr. Chetan Kumar Shukla,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2 & 5.
Mr.Jatin Puniyani, GP for UOI.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
90
+ W.P.(C) 13163/2019 & CM APPL.53573/2019
HATHKARGAH LAGHU PATANG UDYOG SAMITI (REG.)
..... Petitioner
Through: Mr. Tariq Adeeb, Advocate.
versus
GOVERNMENT OF NCT OF DELHI AND ANR.
..... Respondent
Through: Mr. Kartikay Bhaskar, proxy counsel
for Mr.Karan Bhardwaj, ASC,
GNCTD for R-1 & 2
94
+ W.P.(C) 10999/2018
M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vinod Diwakar, CGSC with
Mr. BN Dubey, Advocate for UOI.
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-3.
95
+ W.P.(C) 12444/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
MASCOT BUILDCON PRIVATE LIMITED ..... Petitioner
Through: Mr.Aseem Mehrotra, Adv.
versus
NATIONAL ANTI-PROFITEERING AUTHORITY & ORS.
..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Mr.Farman Ali, SPC with Mr.Athar
Raza Farooqui, Advocate for UOI.
96
+ W.P.(C) 12647/2018
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr. Tarun Gulati, Sr. Adv. with
Mr. Vinayak Mathur, Mr.Ankit
Sachdeva, Mr.Kamal Arya and
Ms.Anishka Gupta, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Anurag Ahluwalia with
Mr. Danish Faraz Khan and
Mr. Rishab Narayan, Advocates for
UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vivek Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
98
+ W.P.(C) 13194/2018
SHARMA TRADING COMPANY ..... Petitioner
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2022
16:12:43
Through: Mr. Naresh Thacker, Mr. Kumar
Visalaksh, Mr. Udit Jain, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia with
Mr. Danish Faraz Khan and
Mr. Rishab Narayan, Advocates for
UOI.
Ms.Aakanksha Kaul, Mr.Manek
Singh, Advs. for NAA
Mr.Anurag Ahluwalia, CGSC with
Mr.Danish Faraz Khan, Adv. for R-1.
161
+ W.P.(C) 10901/2020 & CM APPL. 34162/2020, CM APPL.
34163/2020
S.C. JOHNSON PRODUCTS PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.04.2022 Heard in part. List for further hearing on 02nd May, 2022.
MANMOHAN, J Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:12:43 DINESH KUMAR SHARMA, J APRIL 29, 2022 rb Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2022 16:12:43