Supreme Court - Daily Orders
Steel Authority Of India Ltd. vs Commissioner, Central Excise, Customs ... on 5 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.56 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 17745/2016
STEEL AUTHORITY OF INDIA LTD. Appellant(s)
VERSUS
COMMISSIONER, CENTRAL EXCISE,
CUSTOMS AND SERVICE TAX Respondent(s)
(With appln. (s) for condonation of delay in filing appeal and
office report)
Date : 05/07/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Sunil Kumar Jain,Adv.
Mr. Pawanshree Agrawal, Adv.
Mr. Shaantanu Jain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.06 12:01:48 IST Reason: