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Supreme Court - Daily Orders

Steel Authority Of India Ltd. vs Commissioner, Central Excise, Customs ... on 5 July, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.56                                 COURT NO.7                SECTION III

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal Diary No(s).                    17745/2016

     STEEL AUTHORITY OF INDIA LTD.                                            Appellant(s)

                                                       VERSUS

     COMMISSIONER, CENTRAL EXCISE,
     CUSTOMS AND SERVICE TAX                           Respondent(s)
     (With appln. (s) for condonation of delay in filing appeal and
     office report)

     Date : 05/07/2016                   This appeal was called on for hearing today.

     CORAM :                             HON'BLE MR. JUSTICE MADAN B. LOKUR
                                         HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Appellant(s)                    Mr.   S.K. Bagaria, Sr. Adv.
                                         Mr.   Sunil Kumar Jain,Adv.
                                         Mr.   Pawanshree Agrawal, Adv.
                                         Mr.   Shaantanu Jain, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                    O R D E R

Delay condoned.

Issue notice.

(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.06 12:01:48 IST Reason: