Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(iii) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962 (iii)contravenes any of the provisions of rule 6 or rule 7 or rule 8,
