Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(1) in Bihar Private Educational Institution (Taking Over) Act, 1987 (1)The Bihar Private Educational Institutions (Taking Over) Second Ordinance, 1986 (Bihar Ordinance No. 30 of 1986) is hereby repealed.
