Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Mizoram - Subsection Section 31(q) in Mizoram Cooperative Societies Act, 2006 (q)to question its management committee and chief executive as to their failures to implement adopted resolutions and to have access to all information concerning his own interests;
