Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(1) in Kerala Survey and Boundaries Rules, 1964

(1)No Correction or addition or omission to the existing linear measurements in the final records of survey of a field surveyed under chain survey and Land Records of their district and without issue of notice ion form No. 14 to the registered holders concerned.