Delhi High Court - Orders
Supervisors Union B.H.E.L vs Uoi & Ors on 25 February, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16264/2006
SUPERVISORS UNION B.H.E.L. ..... Petitioner
Through: Mr. Shankar P, Adv.
versus
UOI & ORS. ..... Respondents
Through: Mr. A.K.Roy, Adv. for Respondent
Nos.2 to 4.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 25.02.2022 Learned counsel for the petitioner prays for and is granted accommodation on account of indisposition.
This matter shall consequently revert to the category of "Regulars". List again on 30.05.2022.
YASHWANT VARMA, J.
FEBRUARY 25, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:28.02.2022 11:42:46