Patna High Court - Orders
Bhaskar Tejasvi vs The Union Of India And Ors on 24 January, 2020
Author: Shivaji Pandey
Bench: Shivaji Pandey, Anjani Kumar Sharan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.23253 of 2018
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Bhaskar Tejasvi
... ... Petitioner/s
Versus
The Union of India and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Deep Nishi
For the Respondent/s : Mr.Anil Kumar Sinha
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
and
HONOURABLE MR. JUSTICE ANJANI KUMAR SHARAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SHIVAJI PANDEY)
2 24-01-2020As prayed for, two weeks time is granted to remove the defect(s) as pointed out by the office.
(Shivaji Pandey, J) ( Anjani Kumar Sharan, J) Mahesh/-
U