Munnalal Rajwade vs State Of Chhattisgarh 18 Wps/5587/2018 ... on 29 August, 2018

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Chattisgarh High Court

Munnalal Rajwade vs State Of Chhattisgarh 18 Wps/5587/2018 ... on 29 August, 2018

Bench: P. Sam Koshy

                                     1
                                                                          NAFR
             HIGH COURT OF CHHATTISGARH, BILASPUR
                   WRIT PETITION (S) NO.5581 OF 2018
1. Munnalal Rajwade S/o Shri Naanram Aged About 45 Years Occupation,
   Peon Govt. Higher Secondary School Shukhri R/o Village Shukhri Thana
   Gandhinagar Ambikapur District Sarguja Chhattisgarh.,

2. Somnath Ram Rajwade S/o Late Shri Jeeturam Aged About 54 Years
   Occupation, Peon, Shash. Purv Madhyamik Shala Rampur R/o Gram
   Rampur Thana Ambikapur District Sarguja Chhattisgarh.,

3. Smt. Shivkumari Jaiswal W/o Shri Chandrajeet Jaiswal Aged About 52
   Years Occupation, Peon, Shash. Uchchtar Madhyamik Vidhyalay
   Gandhinagar R/o Gram Gandhinagar Thana Gandhinagar Ambikapur
   District Sarguja Chhattisgarh.,

4. Kewal Prasad Vishwakarma S/o Shri Wahal Ram Vishwakarma Aged
   About 52 Years Occupation, Peon, Shash. Madhyamik Vidhyalay
   Mukundpur       R/o   Gram    Mukundpur    Ambikapur    District     Sarguja
   Chhattisgarh.

5. Rajmani Mishra S/o Shri Baijnath Mishra Aged About 51 Years
   Occupation, Peon, Shash. Ucchtar Madhyamik Vidhyalay Rampur R/o
   Gram Rampur Thana Ambikapur District Sarguja Chhattisgarh.,

6. Smt. Geetaranidhar W/o Shri Dulal Chandradhar Aged About 58 Years
   Occupation, Peon, Shash. Ucchtar Madhyamik Vidhyalay Gandhinagar,
   R/o Gram Gandhinagar Thana Gandhinagar Ambikapur District Sarguja
   Chhattisgarh.

                                                            ...Petitioner(s)
                                 Versus
1. State Of Chhattisgarh Through Secretary, Aadim Jati Tatha Anusuchit Jati
   Vikash Vibhag, Mantralay Naya Raipur Chhattisgarh.
3. Secretary, School Shiksha Vibhag, Mantralay Naya Raipur, District Raipur
   Chhattisgarh.

4. Commissioner, Aadim Jati Tatha Anusuchit Jati Vikash Raipur, District
   Raipur Chhattisgarh.

5. Assistant Commissioner, Aadiwashi Vikash Ambikapur District Sarguja
   Chhattisgarh.

6. Collector, Aadiwashi Vikash Sarguja District Sarguja Chhattisgarh.
                                                   2
           7. Mukhya Karyapalan Adhikari, Jila Panchayat Sarguja District Sarguja
               Chhattisgarh.

           8. Jila Shiksha Adhikari, Ambikapur District Sarguja Chhattisgarh.

                                                                    ... Respondent(s)

For Petitioners : Shri Abdul Wahab Khan, Advocate. For Respondent-State : Shri RN Pusty, Govt. Advocate.

Hon'ble Shri Justice P. Sam Koshy Order on Board 29.08.2018

1. After arguing for sometime, counsel for the petitioners prays that the writ petition may be disposed of with a direction to respondent no.4 to decide the representation which they have made vide Annexure P-2 and which till date has not been decided.

2. Not opposed by the State counsel.

3. Accordingly, the writ petition stands disposed of with a direction to respondent no.4 to take a decision on the representation of the petitioners in accordance with the Rules governing the field within a period of 60 days from the date of receipt of certified copy of this order Sd/-

(P. Sam Koshy Judge inder

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