Madhya Pradesh High Court
Shri Kanhiyalal Tekam vs Union Of India on 27 March, 2018
THE HIGH COURT OF MADHYA PRADESH MA-697-2018 (SHRI KANHIYALAL TEKAM Vs UNION OF INDIA) 1 Jabalpur, Dated : 27-03-2018 None for the appellant. Adjourned.
(SUJOY PAUL) sh JUDGE e ad Biswal Pr a hy ad Digitally signed by SHIBA NARAYAN BISWAL Date: 2018.03.27 15:56:19 +05'30' M of rt ou C h ig H