Section 2(1)(g) in Rajasthan Motor Vehicles Taxation Rules, 1951
(g)[ "Tax Certificate" means a tax certificate issued under these rules and includes computerised tax certificate issued on a smart card;] [Substituted by G.S.R. 45 dated 26.7.2001, published in Rajasthan Gazette E.O. Part-IV-C (I) dated 26.7.2001.]