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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(e) in The Jammu and Kashmir Pharmacy Act, 2011

(e)the qualifications, the term of office and the powers and duties of the Secretary, and other officers and servants of the Council including the amount and nature of the security to be furnished by the treasurer.