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[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

State of Odisha - Subsection

Section 387(2)(v) in Orissa Municipal Act, 1950

(v)as to the conditions on which grants-in-aid shall be paid from a Municipal Fund for purpose of medical relief and as to the conditions on which grants and loans may be made;