Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(ii) in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018 (ii)At the time of payment of 90 percent share to State Government or Union territory, the accounting entry shall be as follows:
