Punjab-Haryana High Court
Ramti Devi vs Jitender Kumar And Anr on 2 September, 2019
Author: Avneesh Jhingan
Bench: Avneesh Jhingan
154
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
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COCP No.3021 of 2019
Date of Decision: 02.09.2019
Ramti Devi
Petitioner
Versus
Jitender Kumar, SDM (north), Gurgaon and another
Respondents
CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN
Present: Mr. Ajayender Singh, Advocate for
Mr. Ranjan Lakhanpal, Advocate
for the petitioner.
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AVNEESH JHINGAN, J (Oral):
Learned counsel for the petitioner states that he may be permitted to withdraw the contempt petition.
Dismissed as withdrawn.
[AVNEESH JHINGAN] JUDGE September 02, 2019 pankaj baweja
1. Whether speaking/ reasoned : Yes / No
2. Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 02-10-2019 04:53:08 :::