Section 89(1)(j) in Nagpur Improvement Trust Act, 1936

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State of Maharashtra - Subsection

Section 89(1)(j) in Nagpur Improvement Trust Act, 1936

(j)for regulating the grant of leave of absence, leave allowances and acting allowances to the officers and servants of the Trust and of the Tribunal,

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State of Maharashtra - Subsection

Section 89(1)(j) in Nagpur Improvement Trust Act, 1936