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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(3) in The Nathdwara Temple Rules, 1973

(3)Copies of the Administrative Report together with the account of the temple and the report of the Auditor shall be kept for sale at the office of the Board at such price as may be fixed by the Board. Ten copies thereof shall be supplied to the Goswami free of cost.