Himachal Pradesh High Court
Sh.Surender Pal Chadha vs . State Of H.P. & Anr. on 17 August, 2022
Bench: Sabina, Sushil Kukreja
Sh.Surender Pal Chadha vs. State of H.P. & anr.
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CWP No.4897 of 2022 17.08.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State. ` Notice. Mr. Kamal Kant Chandel, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
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