Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21S] [Entire Act] State of Bihar - Subsection Section 21S(2) in The Bihar Co-operative Societies Rules, 1959 (2)The ballot paper shall be serially numbered and shall also bear the seal of the society and initial of the Election Officer or the Polling Officer of the concerned Polling Station.
