Section 3(2) in The Delhi Preservation Of Trees Act, 1994
(2)The Tree Authority shall consist of the following members, namely:-(i)Secretary of Forests or any other officer not below the rank of Secretary to the Government nominated by the Government. -----Chairman(ii)Deputy Commissioner, Delhi. ------Member(iii)Two Members of the Legislative Assembly Dominated by the Government. ------Members(iv)Two Representatives of the local bodies nominated by the Government. ------Members(v)Deputy Conservator of Forests Secretary ----- Member
