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[Cites 0, Cited by 0] [Section 1994] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1994(96) in The M.P. Vanijyik Kar Adhiniyam, 1994

(96)Notification under Section 17-Central Sales Tax allowing exemption on wires under certain conditions.[No. A-3-2-2001-ST-V (74) dated 10th August 2001] [Published in Madhya Pradesh Rajpatra (Asadharan) dated 10-8-2001 at page 898.]. - Whereas the State Government is satisfied that it is necessary so to do in the public interest.Now, therefore, in exercise of the powers conferred by.