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[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(24)(a) in The Orissa Land Reforms Act, 1960

(a)a Co-operative Society registered or deemed to be registered under the Orissa Co-operative Societies Act, 1962 (Act 2 of 1962) and includes a Land Development Bank and the State Land Development Bank as defined in that Act;