Bombay High Court
Pramod Anandrao Wagh vs The State Of Maharashtra And Others on 17 December, 2018
Author: S.S. Shinde
Bench: S.S. Shinde
13931.18WP
1
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
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Office Notes, Office |
Memoranda of Coram, | Court's or Judge's orders
appearances, Court's |
orders or directions |
and Registrar's orders |
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WRIT PETITION NO.13931 OF 2018
PRAMOD ANANDRAO WAGH
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
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Advocate for petitioner:Mr.Y.R. Barhate
AGP for respondent/State:Mr.K.B. Jadhavar
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CORAM: S.S.SHINDE & K.K. SONAWANE, JJ.
Dated: December 17, 2018 ...
Heard. Issue notice to the Respondents returnable on 29th January, 2019. Learned A.G.P. waives service of notice for Respondent Nos.1 to 5. In addition to regular mode of service, the Petitioner to serve Respondent No.6 by alternate mode of service such as Fax/E- mail/Courier and file affidavit of service, before returnable date.
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