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Union of India - Section

Section 12 in Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Regulations, 2008

12. Details of volumes of natural gas estimated to be transported in the natural gas pipeline over the economic life alongwith copies of the contracts for booking pipeline capacity to be provided in following format :

(MMSCMD){|
|-|| Year 1| Year 2| Year 3| Year 4| -----| Year 25|-| Own Requirement|||||||-| Firm Contracted|||||||-| Extra capacity (*)|||||||-| Total|||||||}(*) to be made available on common carrier open access and non-discriminatory basis