(2)Establishment Committee shall perform the following functions and duties, namely—(a)lay procedures for the selection and promotions in the Subordinate Ranks;(b)transfer of subordinate officers from one Range to another;(c)transfer of officers of the rank of Deputy Superintendent of Police/Assistant Superintendent of Police;(d)recommend to the State Government, regarding the transfer and posting of police officers of the rank of Additional Superintendent of Police and above;(e)prescribe guidelines and instructions for transfer of subordinate officers from one Police District to another; and(f)analyse and redress the grievances of the police personnel and wherever necessary, suggest remedial measures to the State Government.
