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[Cites 0, Cited by 0] [Section 258(1)] [Section 258] [Entire Act]

State of Chattisgarh - Subsection

Section 258(1)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)convey the carcass to the place fixed by the Corporation for the disposal of dead animals or to any place at least one mile beyond the limits of the city; or