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Union of India - Section

Section 34 in THE INDUSTRIAL RELATIONS CODE, 2020

34. Register of standing orders.

- A copy of all standing orders as finally certified under this Code shall be filed by the certifying officer in a register maintained for the purpose or uploaded in electronic form or such other form as may be prescribed, and the certifying officer shall furnish a copy thereof to any person applying therefor on payment of such fee as may be prescribed.