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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(4) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

(4)Extent of the different soil-classes of land, as mentioned in assessment parcha, or failing entries therein; in the current annual register, included in the holding.