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[Cites 0, Cited by 0] [Section 11C] [Entire Act]

State of Odisha - Subsection

Section 11C(2) in The Shri Jagannath Temple Rules, 1960

(2)The member presiding at such meeting shall call upon the members present threat to propose names of persons from among the non-official members of the Committee for being elected as members of the said Subcommittee.